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Union of India - Section

Section 27 in The Transport Of Animals Rules, 1978

27.

(1)Due provision shall be made by the sender for a sufficient supply or food and water for the journey.
(2)In case the journey is over six hours an attendant shall accompany the monkeys to supply them food, water, and such other things, on route and he shall have access to the monkeys for feeding, giving water and attention at all stations en route.
(3)The food and water containers shall be checked atleast every six hours and refilled, if necessary.
(4)Monkeys shall not be disturbed during the night hours.