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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(d) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

(d)generate a primary surplus of over two per cent of Gross State Domestic Product (GSDP) by the year ending 31st day of March, 2008;