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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(h) in The Goa Ground Water Regulation Act, 2002

(h)"source of water" means the water which exists in the nallahs, wells, rivulets, rivers, lakes, ponds, bore wells, tube wells, canals, springs, etc.;