Section 4(3)(b) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3)(b) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001

(b)taken adequate steps to-

(i)Prevent such major accidents and to limit their consequences to persons and the environment; and

(ii)Provide the persons working on the site with the information, training and equipment including antidotes necessary to ensure their safety and health.

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State of Odisha - Subsection

Section 4(3)(b) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001