Punjab-Haryana High Court
Jatinder Kumar And Another vs State Of Haryana And Another on 12 September, 2019
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-4764 of 2017
Date of decision: 12.09.2019
Jatinder Kumar and another .... Petitioners
versus
State of Haryana and another .... Respondents
CORAM:HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. Vivek Sharma, Advocate
for the petitioners.
Ms. Safia Gupta, AAG, Haryana.
Mr. Padamkant Dwivedi, Advocate
for respondent No.2.
***
HARSIMRAN SINGH SETHI, J. .
For orders, see judgment of even date passed in CWP No.2676 of 2016 titled as Pawan Kumar and others vs. State of Haryana and another.
(HARSIMRAN SINGH SETHI) 12.09.2019 JUDGE aarti
1. Whether speaking/non-speaking? Yes/No
2. Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 28-10-2019 08:29:30 :::