Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 172] [Entire Act] Union of India - Section Section 141 in The Indian Evidence Act, 1872 141. Leading questions. Any question suggesting the answer which the person putting it wishes or expects to receive, is called a leading question.
