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[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(8)(a) in Karnataka Land Grabbing Prohibition Act, 2011

(a)Subject to the other provisions of this Act, the jurisdiction, powers and authority of the Special Court may be exercised by benches thereof one comprising of the Chairman, a judicial member and a Revenue member and the other comprising of a Judicial Member and a Revenue member.