Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Tamilnadu - Subsection Section 52(2)(vi) in Chennai City Municipal Corporation Act, 1919 (vi)the sale to the corporation of any articles in which he regularly trades, or the purchase from the corporation of any articles;