Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Passports Act, 1967 (c)“passport authority” means an officer or authority empowered under rules made under this Act to issue passports or travel documents and includes the Central Government;
