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[Cites 7, Cited by 0]

Madras High Court

Applause Entertainment Private ... vs Bharath Sanchar Nigam Limited on 7 December, 2023

Author: Abdul Quddhose

Bench: Abdul Quddhose

                                                                      C.S.(Comm. Div.)No.145 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 07.12.2023

                                                      CORAM

                                  THE HON'BLE MR. JUSTICE ABDUL QUDDHOSE

                                           C.S.(Comm. Div.)No.145 of 2023
                                                       and
                                            O.A.Nos.532 and 533 of 2023


                     Applause Entertainment Private Limited
                     37 G-3 TT Krishnamachari Rd. ,
                     CIT Colony Alwarpet
                     Ch-18 Rep. by its Authorised Signatory
                     Mr.Vighnesh Menon K.P.                                 ... Plaintiff

                                                            Vs.


                     1      Bharath Sanchar Nigam Limited
                           Bharat Sanchar Bhavan,
                           Harish Chandra Mathur Lane
                           Janpath, New Delhi-110001

                     2      MAHANAGAR TELEPHONE NIGAM LTD
                           5th Floor Mahanagar Doorsanchar Sadan
                           9 CGO Complex Lodhi Road
                           New Delhi 110003

                     3     BHARATI AIRTEL LIMITED
                           Bharti Crescent 1 Nelson Mandela Road
                           Vasant Kunj Phase II New Delhi -110070

                     4      AIRCEL CELLULAR LIMITED
                           pencer Plaza 769 Anna Salai Ch-02

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                                                                     C.S.(Comm. Div.)No.145 of 2023



                     5      HATHWAY CABLE AND DATACOM LIMITED
                           05/806 8th Floor Windsor
                           Off CST Road Kalina Santacruz (East).
                           Mumbai-400 098.

                     6     TATA COMMUNICATION LIMITED
                           Vsb Mahatma Gandhi Road Fort Mumbai
                           Maharastra 400001

                     7     VODAFONE INDIA LIMITED
                           Summan Tower Plot No.18 Sector-11
                           Gandhinagar Gujarat 382011

                     8     IDEA CELLULAR LIMITED
                           Summan Tower Plot No.18 Sector-11
                           Gandhinagar Gujarat 382011

                     9     RELIANCE COMMUNICATIONS
                           INFRASTRUCTURE LIMITED
                           Dhirubhai Ambani
                           Knowledge City Navi Mumbai 400709

                     10 TATA TELESERVICES LTD
                       10th Floor Tower I Jeevan Bharati 124
                       Connaught Circus New Delhi 110001

                     11 SYSCON INFOWAY PVT.LTD
                       402 Fourth floor skyline icon
                       Andheri Kurla Road Behind Mittal Ind estate
                       Andheri east Mumbai 400059

                     12 GTPL HATHWAY LTD
                       202 2nd Floor Sahajanand
                       Shopping Center
                       Opp. Swaminarayan Temple Shahibaugh
                       Ahmedabad-380004


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                                                                   C.S.(Comm. Div.)No.145 of 2023

                     13 TIKONA DIGITAL NETWORKS
                       PRIVATE LIMITED Office 3A 3rd Floor LBS Marg
                       Bhandup(West) Mumbai-400078

                     14 BG BROADBAND INDIA PRIVATE LIMITED
                        Plot No.54 Marol Industrial
                       Cooperative Area Off Andheri Kurla Road
                       Andheri(East) Mumbai 400059

                     15 SIFY TECHNOLOGIES LIMITED
                       2nd Floor TIDEL PARK No.4 Canal Bank Road
                       Ch-600113

                     16 SITI BROADBAND SERVICES PVT. LTD.
                       B-10 Lawrence Road Industrial Area
                       New Delhi North West DL 110035 IN

                     17 YOU BROADBAND AND CABLE INDIA LTD
                       2nd and 3rd Floor IQARA Centre
                       Near Gujarat Gas Circle Adajan-Hazaria Road
                       Surat-395009.

                     18 ASIANET SATELLITE COMMUNICATIONS
                        2A II Floor Leela Infopark
                       Technopark Limited Kazhakkoottam
                       Thiruvananthapuram Kerala-695581

                     19 DATA INFOSYA LIMITED
                       Station Road Durgapura Jaipur 302018

                     20 READYLINK INTERNET SERVICES LIMITED
                       Galaxy Plot No 7 Sakhthi Colony
                       Rk Puram Ganapathy Coimbatore-641006

                     21 OPTO NETWORK PRIVATE LIMITED
                       B-86 Sector-14 Noida-201301 Uttar Pradesh
                       India


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                                                                     C.S.(Comm. Div.)No.145 of 2023

                     22 NETTLINX LIMITED
                       5-9-22 3rd Fllor My Home Sarovar Plaza
                       Secretariat Road Saifabad Hyderabad-500004

                     23 City Online Services Limited
                       701 7th Floor Aditya Trade Center
                       Ameerpet Hyderabad-500038.

                     24 Pioneer ELabs Limited
                       Pioneer Towers 7th Floor Plot No.16
                       Survey No.64 Software Unit Layout
                       APIIK i-Tech City Madhapur
                       Hyderabad 500080

                     25 AT and T Global Network Service India Pvt Ltd.
                       13th Floor 1305-06
                       Mohan Dev House 13 Tolstoy Marg
                       New Delhi- 110001

                     26 Nextgen Communications Limited
                       Thachil Complex No10 3rd floor
                       Raja Annamalai Road Saibaba Mission Post
                       Coimbatore-641011 Tamilnadu India

                     27 Virgo Global Media Limited
                       Plot No.5 Mithila Nagar Road No.10
                       Banjara Hills Hyderabad-500034.

                     28 Southern Online Bio Technologies Limited
                       Flat No.A3 3rd floor office block
                       Samrat Complex Saifabad Hyderabad- 500004

                     29 MyNet Services India Private Limited
                       12 I floor IV cross Gandhipuram
                       Pallipalayam Erode-638006

                     30 Reliance Jio Infocomm Ltd
                       9th Floor Maker Chambers-IV 222

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                                                                      C.S.(Comm. Div.)No.145 of 2023

                           Nariman Point
                           Mumbai-400021 India

                     31 Limras Eronet Broadband Services Private Limited
                       Doshi Towers First Floor 156 Poonamalle High Road
                       Kilpauk Ch-10

                     32 RS Broadband Service India Private Limited
                       Doshi Towers First Floor
                       Old 156 New 205 Poonamalle High Road
                       Kilpauk Ch-10

                     33 Spectra ISP Networks Pvt.Ltd
                       Plot No.21-22 3rd Floor
                       Udyog Vihar Phase IV Gurgaon-122015.

                     34 Pulse Telesystems Private Limited
                       51/52 Real Towers 3rd Floor
                       Royapettah High Road Mylapore Ch-04

                     35 Essel Shyam Communications Ltd
                       1121 Hemkunt Chambers 11th Floor 89
                       Nehru Place New Delhi-110019 India

                     36 Five Network Solution (I) Ltd.
                       22/2 Plot No 275-B Gurunanak School
                       Compound Sion(West) Mumbai-400022. India

                     37 Atria Convergence Technologies Limited
                       Indian Express Building No.1
                       2nd Floor Queens Road Bengaluru-560001
                       Karnataka
                       Also at No.17/68 Chevalier Shivaji Ganesan Street
                       New Colony, T. Nagar,
                       Chennai - 600 017.

                     38 Action Lane
                       No.16 No 1A Kalpana Apartments

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                                                                            C.S.(Comm. Div.)No.145 of 2023

                           1st Street Above Padmanaba Nagar Electricity Board
                           Adyar Ch-20

                     39 Jak Communications Pvt Ltd
                       No.4 J Block Near 6th Avenue
                       Anna Nagar East Ch-102

                     40 C32 Cable Net Pvt.Ltd.
                       Old No.284 New No.204 Shanmugam Salai
                       Royapettah Ch-14

                     41 Thamizhaga Cable TV Communication Pvt Ltd
                       No.9 A/5 Club Road
                       Near Mittai Shop Chetpet Ch-31

                     42 Thiru Nagar Satellite Vission Pvt Ltd
                       No.149/80 Vijaya Theatre Complex
                        Behind Kasi Theatre Pillaiyar koil St
                       Jafferkhanpet Ch-83                                       ... Defendants


                     PRAYER: Plaint filed under Order VII Rule 1 of C.P.C. and Order IV Rule
                     I of Madras High Court Original Side Rules, 1956 read with Sections 51, 52
                     55 and 62 of Copyright Act, 1957 and the Copyright (Amendment) Act,
                     2012 and Section 7 Commercial Courts, Commercial Division and
                     Commercial Appellate Division of the High Courts Act, No.4 of 2016 - Suit
                     for the following reliefs:


                                  a) A permanent injunction restraining the Defendants 1 to 37 from
                     infringing the cinematographic film "Por Thozhil" and said Work be directed
                     to block all websites/web pages and future websites (including their prefix
                     and suffix) and those Non-Compliant websites mentioned in Schedule-A

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                                                                            C.S.(Comm. Div.)No.145 of 2023

                     hosting contents that relate to Plaintiff's copyright protected cinematographic
                     film "Por Thozhil" in any manner, thereby restraining the unauthorised
                     copying, transmission, communication or make available or display or
                     release or show or upload or download or exhibit or play and/or in any
                     manner communicate in and/or through their services immediate of receipt
                     of details of such infringing websites/webpages in writing;


                                  b) A permanent injunction restraining the Defendants 38- 42 from
                     infringing the cinematographic film "Por Thozhil by themselves, their
                     partners/proprietor/directors, heirs, representatives, successors in business,
                     assigns, distributors, agents, servants or anyone claiming through them or
                     under them from infringing the Plaintiff's copyrighted cinematographic film
                     "Por Thozhil" by copying, recording, reproducing or allowing cam-cording
                     or allowing others to transmit, communicate or make available or
                     distributing or duplicating or displaying or releasing or showing or
                     uploading or downloading or exhibiting or playing and/or in any manner
                     whatsoever from communicating the cinematographic film "Por Thozhil and
                     said Work without a proper license from the Plaintiff or in any other manner
                     which would violate /infringe the Plaintiff's copyrighted cinematographic
                     film "Por Thozhil" through different mediums including but not limited to
                     CD, DVD, Blu-ray disc, VCD, cable TV, Direct to home services, internet
                     services, multimedia messaging services, pen drives, hard drives, tapes,
                     DAS, satellite, Conditional Access Systems or in any other medium/manner
                     whatsoever;




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                                                                                C.S.(Comm. Div.)No.145 of 2023

                                  (c) for costs of the suit.



                                         For Plaintiff         :   Ms.Shruthi Srinivasan

                                                               JUDGMENT

Learned counsel for the plaintiff seeks permission of this Court to withdraw the suit. She has made an endorsement to that effect in the Court bundle. Accordingly, the suit is dismissed as withdrawn. Consequently, the connected applications are closed.


                                                                                               07.12.2023

                     Index              : Yes/No
                     Speaking Order : Yes / No

Neutral Citation Case: Yes / No ab 8/9 https://www.mhc.tn.gov.in/judis C.S.(Comm. Div.)No.145 of 2023 ABDUL QUDDHOSE. J., ab C.S.(Comm. Div.)No.145 of 2023 07.12.2023 9/9 https://www.mhc.tn.gov.in/judis