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State of Uttar Pradesh - Section

Section 29 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

29. Age of retirement.

- The age of superannuation of members of Centralised Service shall be 58 years :Provided that any member of the Centralised Service may be retired compulsorily after attaining the age of 50 years, if it is considered necessary so to do in public interest by the appointing authority by notice in writing for a period of three months or pay in lieu thereof.