Patna High Court - Orders
Raj Kumar Gupta vs The Assitant Provident Fund Co on 7 December, 2012
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
Patna High Court CWJC No.4061 of 2011 (6) dt.07-12-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4061 of 2011
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Raj Kumar Gupta
.... .... Petitioner/s
Versus
The Assitant Provident Fund Co
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Krishna Kant Singh
For the Respondent/s : Mr. R.S.Pradhan
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
ORAL ORDER
6 07-12-2012Matter will be listed on 7th January, 2013 when counsel for the Employees Provident Fund will produce original file relating to the adjudication.
(Ajay Kumar Tripathi, J) R.K.Pathak/-