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Patna High Court - Orders

Raj Kumar Gupta vs The Assitant Provident Fund Co on 7 December, 2012

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

         Patna High Court CWJC No.4061 of 2011 (6) dt.07-12-2012




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.4061 of 2011
                     ======================================================
                     Raj Kumar Gupta
                                                                          .... .... Petitioner/s
                                                       Versus
                     The Assitant Provident Fund Co
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    : Mr. Krishna Kant Singh
                     For the Respondent/s      : Mr. R.S.Pradhan
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
                     TRIPATHI
                     ORAL ORDER

6     07-12-2012

Matter will be listed on 7th January, 2013 when counsel for the Employees Provident Fund will produce original file relating to the adjudication.

(Ajay Kumar Tripathi, J) R.K.Pathak/-