Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(3) in Guruvayoor Devaswom Act, 1978 (3)No business shall be transacted at any meeting of the Committee unless at least [four members] [Inserted by Act 20 of 2001.] thereof are present.
