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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Uttar Pradesh - Subsection

Section 291(a) in The U.P. Co-operative Societies Rules, 1968

(a)an extract from the record of rights showing the total area with the recorded plot numbers of all land held by each of the applicants desiring to pool land under clause (a) of sub-section (1) of Section 77;