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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5)(a) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(a)the licensee has parted, in whole or in part, with his control over the saw pit or has otherwise ceased to operate or own such saw mill or saw pit; or