Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(1) in The Wild Life (Protection) (Rajasthan) Rules, 1977 (1)A licensee under Rule 31 shall apply in Form 20 for renewal of licence within thirty days before the date of expiry of the licence.
