Supreme Court - Daily Orders
Sunkari Tirumala Rao vs Penki Aruna Kumari on 18 December, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.7 COURT NO.11 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 43001/2019
(Arising out of impugned final judgment and order dated 17-07-
2019 in CRP No. 2944/2014 passed by the High Court Of Andhra
Pradesh At Amravati)
SUNKARI TIRUMALA RAO & ORS. Petitioner(s)
VERSUS
PENKI ARUNA KUMARI Respondent(s)
(IA No.189363/2019-CONDONATION OF DELAY IN FILING and IA
No.189368/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.189367/2019-EXEMPTION FROM FILING O.T. and IA
No.189365/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 18-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. F. I. Choudhury, AOR
Dr. Majji Suri Babu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(GEETA AHUJA) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.12.19 12:38:42 IST Reason: