Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 559 in Rules under the United Provinces Excise Act, 1910

559. Number and location of shops.

- The number and location of shops for the retail vend of Tari shall be fixed by the Collector of the district with prior approval of the Excise Commissioner.