Supreme Court - Daily Orders
Nehal vs Ashwini Kumar Routray on 16 March, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.51 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(Civil) No. 418/2018
NEHAL Petitioner(s)
VERSUS
ASHWINI KUMAR ROUTRAY Respondent(s)
(WITH APPLN. FOR STAY)
Date : 16-03-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Raghenth Basant, Adv.
Mr. Mithun Verghis, Adv.
Ms. Liz Mathew, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in MC No. 156/2017 titled, "Aswini Kumar Routray vs. Nehal Barot" pending before the Family Court Sambalpur, Odisha, shall remain stayed.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.03.16 17:01:22 IST Reason: