Himachal Pradesh High Court
Indu Bala vs . State Of Himachal Pradesh And Others on 19 March, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
Indu Bala vs. State of Himachal Pradesh and others Cr.MP(M) No.106 of 2025 19.03.2025 Present Mr. Rupesh Kumar, Proxy Counsel, for the petitioner.
Ms. Santosh Dogra, Deputy Advocate General, for the respondent-State.
Ms. Lalita Sharma, Proxy Counsel vice Mr. Ganesh Barowalia, Advocate, for respondent Nos. 2 to 4. Mr. Ganesh Barowalia, Advocate has filed memo of appearance on behalf of respondent Nos. 2 to 4. He prays for and is granted ten days' time to file Power of Attorney.
In terms of order dated 27.02.2025, respondent- State has filed status report and ASI Naresh Singh has come present alongwith the record.
Since original counsel representing the petitioner is not available on account of personal difficulty, prayer has been made on his behalf for an adjournment. Prayer allowed as not opposed.
List on 3.4.2025, on which date, Investigating Officer need not to come present.
(Sandeep Sharma) Judge March 19,2025 (shankar)