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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(3) in The Maharashtra Kidney Transplantation Rules, 1989

(3)If such consent of directions are given orally by the Coroner or such other officer, the same shall be confirmed in Form 'G' in writing by him as require under sub-section (3) of section 5.