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Union of India - Section

Section 74 in The Armed Forces Tribunal (Practice) Rules, 2009

74. Corrections or erasures, etc.

—Corrections, erasures and interlineations shall be initialled by the attestor and the number of corrections made on each page indicated. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.