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Delhi High Court - Orders

Sanjay Yamdagni vs Madhubala Yamdagni & Others on 19 February, 2026

                          $~63
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.REV.P. 156/2014
                                    SANJAY YAMDAGNI                                                                        .....Petitioner
                                                                  Through:            Ms. Smriti Sinha and Ms. Aleena,
                                                                                      Advocates.

                                                                  versus

                                    MADHUBALA YAMDAGNI & OTHERS                                                     .....Respondents
                                                                  Through:            Mr. Ishu Arora, Ms. Parul Gosh and
                                                                                      Ms. Manisha, Advocates for R-3.

                                    CORAM:
                                    HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                  ORDER

% 19.02.2026

1. The Hon'ble Judge is on leave today.

2. Relist on 20.05.2026.

BY ORDER (COURT MASTER) FEBRUARY 19, 2026/dr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2026 at 20:41:28