Delhi High Court - Orders
Sanjay Yamdagni vs Madhubala Yamdagni & Others on 19 February, 2026
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 156/2014
SANJAY YAMDAGNI .....Petitioner
Through: Ms. Smriti Sinha and Ms. Aleena,
Advocates.
versus
MADHUBALA YAMDAGNI & OTHERS .....Respondents
Through: Mr. Ishu Arora, Ms. Parul Gosh and
Ms. Manisha, Advocates for R-3.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 19.02.2026
1. The Hon'ble Judge is on leave today.
2. Relist on 20.05.2026.
BY ORDER (COURT MASTER) FEBRUARY 19, 2026/dr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2026 at 20:41:28