Punjab-Haryana High Court
Ashok Solomon vs Assistant Director, Directorate Of ... on 19 April, 2021
238 (2 cases) CRM-M-12459-2021 (O&M)
ASHOK SOLOMON
VS
ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
CRM-M-12901-2021
PRAKASH GURBAZANI
VS
ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
Present: Mr.Vinod Ghai, Senior Advocate, with
Mr.Manav Gupta, Advocate,
Mr.Abhinav Sood, Advocate,
Mr.Keshav Pratap Singh, Advocate and
Ms.Kanika Ahuja, Advocate, for the petitioner(s).
Mr.S.V.Raju, Addl.Solicitor General of India, assisted by
Mr.Zoheb Hossain, Advocate,
Mr.Nitish Rana, Advocate,
Mr.Shobit Phutela, Advocate,
Mr.Guntur Pramad, Advocate,
Mr.Shaurya Rai, Advocate, and
Mr.Agni Sen, Advocate, for the respondent.
. . .
The matter has been taken up through video conferencing. On request of learned Additional Solicitor General of India adjourned to 20.04.2021.
To be taken up at 3:00 p.m. A photocopy of this order be placed on the file of the other connected case.
19.04.2021 [DEEPAK SIBAL]
shamsher JUDGE
For Subsequent orders see CRM-13369-2021, CRM-M-12901-2021, CRM-M-12901-2021 and 0 more.
1 of 1 ::: Downloaded on - 05-06-2021 02:33:25 :::