Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(xx) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xx)the rates at which travelling allowance and daily allowance shall he admissible to the members of the authorities, Committees and other bodies of the University, the examiners, the officers and staff of the University;