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[Cites 0, Cited by 0] [Section 77(9)] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(9)(a) in The M.P. Factories Rules, 1962

(a)In every canteen-
(i)all inside walls of rooms and all ceilings and passages and staircases shall be lime-washed or colour-washed at least once in each year or painted once in three years, dating from the period when last lime-washed, or painted, as the case may be;
(ii)all wood work shall be varnished or painted once in three years, dating from the period when last varnished or painted;
(iii)all internal structural iron or steel-work be varnished or painted once in three years, dating from the period when last varnished or painted provided that inside walls of the kitchen shall be lime-washed once every four months.