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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(viii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(viii)In this regard, submission has been received from one of the NLDOs on 15.09.06 wherein it was requested that decision on the subject of IN regulation should be in the perspective of its general applicability and need of the industry taking care of the interconnection issues of the IN network/services of the Long distance Service Providers as well. It further mentioned that any restriction on provision of IN based bearer services by the Long distance operators would tantamount to rewriting of the license provision of these Long Distance operators in terms of placing new prohibitions in the license.