Section 36(3)(b) in The Multi-State Co-Operative Societies Rules, 2002

[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3)(b) in The Multi-State Co-Operative Societies Rules, 2002

(b)if such person is not found, by delivering or transmitting at the place where the person or his agent empowered to accept the summons on behalf of the person, actually and voluntarily resides or carries on business or personally works for gain; or

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Union of India - Subsection

Section 36(3)(b) in The Multi-State Co-Operative Societies Rules, 2002