Rajasthan High Court - Jaipur
Mohan Bai Bairwa vs State Of Raj & Ors on 4 April, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In The High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.4304/2011 Mohan Bai Bairwa Vs. State of Raj. & Ors. Date Of Order :: 04/04/2011 Hon'ble Mr. Justice Ajay Rastogi Mr. Praveen Jain, for petitioner.
Issue notice. Two sets of paper book of the petition be served upon Mr. S.K. Gupta, who, as informed, is appearing in other connected matters, may seek instructions and file reply, if so advised, receipt of furnishing copy of writ petition be filed in the registry, on its filing office to show name of Mr. S.K. Gupta in the cause-list. List on 18.04.2011, as prayed.
(Ajay Rastogi),J.
VS Shekhawat/-
4304cw11Apr04misc.do