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Supreme Court - Daily Orders

Reliance Life Insurance Co. Ltd. vs Rekhaben Nareshbhai Rathod on 14 May, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.16                                 COURT NO.5                SECTION XVII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No.14312/2015

  (Arising out of impugned final judgment and order dated 20/02/2015
  in RP No. 359/2015 passed by the National Consumers Disputes
  Reddressal Commission, New Delhi)


  RELIANCE LIFE INSURANCE CO. LTD. AND ANR.                             Petitioner(s)

                                                    VERSUS

  REKHABEN NARESHBHAI RATHOD                                            Respondent(s)

  Date : 14/05/2015 This petition was called on for hearing today.

  CORAM :
                            HON'BLE MR. JUSTICE DIPAK MISRA
                            HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)                   Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                      Mr.   Shyam Divan, Sr. Adv.
                                      Mr.   Sameer Parekh, Adv.
                                      Mr.   E.R. Kumar, Adv.
                                      Mr.   Galav Sharma, Adv.
                                      Mr.   Aditya Sharma, Adv.
                                      Mr.   Anurag Tripathi, Adv.
                                      for   M/s. Parekh & Co.

  For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice, returnable within ten weeks. There shall be stay of execution, subject to the petitioner's depositing the 50% of the entire amount before the concerned consumer forum within four weeks hence. The respondent will be entitled to withdraw the same.

Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.05.14 18:13:43 IST Reason:
                              (Chetan Kumar)                       (H.S. Parasher)
                               Court Master                          Court Master