Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jharkhand - Subsection Section 6(e) in Jharkhand Tourism Development and Registration Act, 2015 (e)has directly or indirectly by himself or by any partner, employer or employee, any share or interest in any contract or employment with by or on behalf of the Authority.
