Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 34] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(g) in The Puducherry Prevention Of Anti-Social Activities Act, 2008

(g)“gambler” means one who indulges in gambling or unauthorized practice of gambling such as illegal lotteries or speculations or the ones who connive in gambling by providing facilities/premises for such gambling;