Delhi High Court - Orders
Citicorp Services India Private ... vs Union Of India & Ors on 8 April, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5064/2024 & CM APPL. 20772/2024
CITICORP SERVICES INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. Jitendra Motwani, Mr. Udit Jain
and Ms. Anshu Shah, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Gaurav Kumar, Mr. Preetpal Singh
and Ms. Neha Narang, Advocates for
R-1 to 5
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 08.04.2024
1. Mr. Jain, learned counsel for the respondents prays for some time to obtain instructions.
2. List on 29th April, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 8, 2024/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 01:42:55