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Delhi High Court - Orders

Citicorp Services India Private ... vs Union Of India & Ors on 8 April, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~80
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 5064/2024 & CM APPL. 20772/2024
                                                      CITICORP SERVICES INDIA PRIVATE LIMITED ..... Petitioner
                                                                                         Through:                Mr. Jitendra Motwani, Mr. Udit Jain
                                                                                                                 and Ms. Anshu Shah, Advocates
                                                                                         versus

                                                      UNION OF INDIA & ORS.                                                       ..... Respondents
                                                                                         Through:                Mr. Asheesh Jain, CGSC with Mr.
                                                                                                                 Gaurav Kumar, Mr. Preetpal Singh
                                                                                                                 and Ms. Neha Narang, Advocates for
                                                                                                                 R-1 to 5
                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 08.04.2024

1. Mr. Jain, learned counsel for the respondents prays for some time to obtain instructions.

2. List on 29th April, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 8, 2024/msh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 01:42:55