Section 72(4) in The Karnataka State Universities Act, 2000
(4)The functions of the Board shall include:(a)co-ordinating development of academic facilities, specialisations and standards;(b)co-ordinating matters affecting students such as eligibility for admissions, mobility, examinations and the like.(c)studying the finances of Universities as well as the administrative problems of universities; and(d)acting as a Co-ordinating agency for the financial programme of the Universities funded by the University Grants Commission, and by the State Government respectively.
