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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(1)(b) in Punjab Municipal Act, 1911

(b)all public streams, springs and works for the supply, storage and distribution of water for public purposes, and all bridges, buildings, engines, materials and things connected therewith or appertaining thereto, and also any adjacent land (not being private property) appertaining to any public tank of well;