Section 26 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

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- The Constitution of the committee shall be as under :-

(a)For Rosts falling within Executive posts :-

(i) Chairman of the Board	Chairman
(ii) O.S.D. Cum Additional Secretary to the Government, in theAdministrative Department concerned	Member
(iii) Secretary to the Government, in the Department of Personnel orhis representative not below the rank of Deputy Secretary toGovernment, in the DOP	Member
(iv) Member-Secretary of the Board	Member Secretary

(b)For Posts falling other than Executive posts :-

(i) Member-Secretary	Chairman
(ii) One member nominated by the Secretary to the Governmentin the Administrative Department concerned.	Member
(iii) Two Board Officers nominated by the Chairman.	Member

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