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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(1)(b) in Securities and Exchange Board of India (Investment Advisers) Regulations, 2013

(b)An experience of at least five years in activities relating to advice in financial products or securities or fund or asset or portfolio management;