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[Cites 0, Cited by 0] [Section 224] [Entire Act]

Bengal Presidency - Subsection

Section 224(a) in Police Regulations, Bengal , 1943

(a)Police officers shall secure and send into the headquarters station of their districts all lunatics found wandering at large and believed to be dangerous. They shall not interfere with harmless lunatics or with dangerous lunatics of whom proper care is taken.