Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(iv) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991 (iv)highly flammable liquids.- chemicals which have a flash point lower than or equal to 60°C but higher than 23°C.
