Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(j) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

(j)"Professional Post-Graduate Medical Educational Courses" shall include the following Post Graduate Courses, namely:-
(i)Doctor of Medicine (M .D.)
(ii)Master of Surgery (M.S.)
(iii)Diploma Courses
(iv)Master of Dental Surgery (MDS)