Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 22 in Bihar Electricity Regulatory Commission (Demand Side Management) Regulations, 2014 22. Disputes. - All disputes arising under these Regulations shall be decided by the Commission based on an application made by the person aggrieved.
