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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(b) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988

(b)in the case of Deputy Commandant General and Divisional Commandants,-
(i)by promotion from amongst the Battalion Commanders or Commandant Combined Home Guards and Civil Defence Training Institute, who have an experience of working as such for a minimum period of eight years; and
(ii)by transfer from amongst the serving Police Officers not below the rank of a Superintendent of Police under the Punjab Government, if a suitable person is not available for appointment by promotion ;