Supreme Court - Daily Orders
A. Rema vs B. Sakthikumaran on 14 July, 2023
ITEM NO.33 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Transfer Petition(s)(Civil) No(s). 1236/2022
A. REMA Petitioner(s)
VERSUS
B. SAKTHIKUMARAN Respondent(s)
)
Date : 14-07-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. M. Yogesh Kanna, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Await service report in respect of the sole respondent from Presiding Officer, Family Court at Attingal, Kerala.
D.O. letter be issued.
List again on 22.8.2023.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.07.20 10:52:44 IST Reason: