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Supreme Court - Daily Orders

A. Rema vs B. Sakthikumaran on 14 July, 2023

     ITEM NO.33                        REGISTRAR COURT. 1               SECTION XVI-A

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Transfer Petition(s)(Civil)                    No(s).   1236/2022

     A. REMA                                                                 Petitioner(s)

                                                       VERSUS

     B. SAKTHIKUMARAN                                                        Respondent(s)

     )

     Date : 14-07-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                         Mr. M. Yogesh Kanna, AOR

     For Respondent(s)


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Await service report in respect of the sole respondent from Presiding Officer, Family Court at Attingal, Kerala.

D.O. letter be issued.

List again on 22.8.2023.

H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.07.20 10:52:44 IST Reason: