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State of Jharkhand - Section

Section 12 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

12.

(1)No candidate will be admitted to the examination unless he holds a certificate of admission from the Commission.
(2)Candidates must see that they are eligible and must decide definitely to apply before depositing the fee in the Treasury. In order to prevent disappointment, candidates are advised to have themselves examined by a Government Medical Officer and above the rank of Civil Assistant Surgeon before applying for admission to the examination. No claim for refund of any of these fee will be entertained.