Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Puducherry - Subsection Section 8(1) in Puducherry School Education Act, 1987 (1)Whenever there is any change in the constitution of the educational agency, that agency shall apply to the appropriate authority for approval of such change.
