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Gauhati High Court

Nowgong Co-Operative Sugar Mills ... vs Vinod Kumar Pipersania And 5 Ors on 22 October, 2019

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                  Page No.# 1/3

GAHC010014502015




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




         Cont.Cas(C)405/2015

         1:NOWGONG CO-OPERATIVE SUGAR MILLS WORKER'S UNION
          HAVING ITS OFFICE AT KAMPUR DIST. NAGAON
         ASSAM
          REP. BY ITS GENERAL SECRETARY- SRI BHADRA KANTA NATH.


          VERSUS

          1:VINOD KUMAR PIPERSANIA and 5 ORS
          IAS
          CHIEF SECRETARY TO THE GOVT. OF ASSAM
          DISPUR
          GUWAHATI- 781006.

          2:SRI HEMANTA NARZARY
          IAS
          PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
          CO-OPERATION DEPARTMENT
          DISPUR
          GUWAHATI- 781006.

          3:DR. RAVI KOTA
          IAS
          PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
          FINANCE DEPARTMENT
          DISPUR
          GUWAHATI- 781006.
                                                         Page No.# 2/3

4:SRI V.B. PYARELAL
IAS
ADDITIONAL CHIEF SECRETARY-CUM- PRINCIPAL SECRETARY TO THE
GOVT. OF ASSAM
PUBLIC ENTERPRISES DEPARTMENT
DISPUR
GUWAHATI- 781006.

5:SRI SANJIB GOGOI
IAS
REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI - 781022.

6:SMT. ANUPAMA CHAKRABORTY
OFFICIAL LIQUIDATOR-CUM- MANAGING DIRECTOR FOR THE NAGAON
CO -OPERATIVE SUGAR MILLS LTD.
KAMPUR
DIST. NAGAON
ASSAM.

Advocate for the Petitioner : MR.M K BARUAH
Advocate for the Respondent : MR.KHAYERUDDINR-1 and 2



Cont.Cas(C) 801/2015

1:BENU MOHAN BORAH and 25 ORS.
 S/O. LT. GAGAN CH. BORA
VILL. ATI KAMPUR
 P.O. and P.S. KAMPUR
 DIST. NAGAON
ASSAM.


VERSUS

1:VINOD KR. PIPERSANIA and 4 ORS.
CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY.-781006.



Advocate for the Petitioner : MR.K GOGOI
Advocate for the Respondent : DR.B AHMEDR-1
                                                                                 Page No.# 3/3

            2
            4and5



            Cont.Cas(C) 705/2015

            1:BHABANANDA DUTTA and 37 ORS
             S/O. LT. KASIRAM DUTTA
            VILL. BURAGAON
             P.O. BARUAH BAMUNGAON



            VERSUS

            1:VINOD KUMAR PEPERSENIA and 7 ORS
            THE CHIEF SECY. TO THE GOVT. OF ASSAM
            DISPUR
            GHY.-06.



            Advocate for the Petitioner : MR.M U MONDAL
            Advocate for the Respondent : MR.A U AHMEDR-1
            2 and 5



                                     BEFORE
                    HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                            ORDER

Date : 22-10-2019 None appears for the petitioners on call. Dr. B. Ahmed prays for some more time for compliance of the order of this Court.

List these cases in December, 2019.

JUDGE Comparing Assistant