Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 141 in The M.P. Registration Rules, 1939 141. Endorsements on copies issued. (1)All Registering Officers granting copies shall certify and seal them in the manner prescribed for copies of decrees (vide Rule 51).(2)This rule applies to all copies of whatsoever description which may be prepared in a registration office.
