Delhi High Court - Orders
Morgan Tectronics Ltd vs Union Of India on 25 September, 2024
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8575/2019
MORGAN TECTRONICS LTD .....Petitioner
Through: Mr. Deepak Dahiya & Mr. Rahul
Dahiya, Advs.
versus
UNION OF INDIA .....Respondent
Through: Mr. Anshul Rawat, Mr. S. Sethu
Mahendran & Mr. Saurabh George,
Advs. for R-1
Ms. Shiva Lakshmi (CGSC) & Mr. T.
Hara Sudhan, Advocates.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 25.09.2024
1. Hon'ble Judge is on leave today.
2. List on 13.12.2024.
BY ORDER (COURT MASTER) SEPTEMBER 25, 2024/pa Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2024 at 00:32:04