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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(1)(a) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(a)'Prasada' means any cooked rice or other eatable, any fruits, flower, leaf, vibuthi, kumkuma, tulsi, bilwari, turmeric, sandal paste or other like thing distributed as prasada by whatsoever name called;