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[Cites 0, Cited by 1] [Entire Act]

State of Punjab - Section

Section 14 in C.T. University Act, 2016

14. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(i)the Governing Body;
(ii)the Board of Management;
(iii)the Academic Council; and
(iv)such other authorities, as may be declared by the statutes to be the authorities of the University.